Isha Chemicals And ... vs Inderjit Singh And Ors
2023 Latest Caselaw 548 j&K/2

                                                                        S. No. 41
                                                                        Regular list
       IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
                          AT SRINAGAR

                             CPOWP 313/2018 in[OWP 803/2005]

   ISHA CHEMICALS AND MIRCONUTRIENTS AND ORS.
                                                         ...Petitioner(s)/Appellant(s)

   Through: None

                                           Vs
   INDERJIT SINGH AND ORS.                                          ...Respondent(s)

   Through: Ms. Sahila Nissar, Adv. vice Mr. T.M. Shamsi, DSGI

   CORAM:
    HON'BLE MR JUSTICE RAJNESH OSWAL, JUDGE

                                       ORDER

03.05.2023

Learned counsel for the respondents submits that the Division Bench of this Court is seized of the matter as also impugned judgment has been stayed.

List on 16.06.2023.

(RAJNESH OSWAL) JUDGE SRINAGAR 03.05.2023 ARIF