Krishan Chand vs Union Of India And Ors
2023 Latest Caselaw 1128 j&K

                                                                Sr.No. 03


               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                             AT JAMMU

                                                SWP No. 790/2003
                                                IA No. 796/2003
                                                IA No. 1/2015
                                                IA No. 1/2018

Krishan Chand                                                      ....Petitioner(s)

                   Through :- Ms. S. Kour, Sr. Advocate with
                              Mr. Michael Singh Dogra, Advocate.
         V/s

Union of India and Ors.                                        ....Respondent(s)


                   Through :- Mr. Ranjit Singh Jamwal, CGSC.
Coram: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE

                                   ORDER

30.05.2023.

Heard.

Reserved for judgment.

Record produced by Mr. R.S. Jamwal, learned CGSC is retained.

(Sanjeev Kumar) Judge

Jammu:

30.05.2023.

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