Zonal Manager vs Mamta Rani L/R Soma Devi And ...
2023 Latest Caselaw 1126 j&K

                                                                                      Sr. No. 07

                  HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                  AT JAMMU
            CJ Court

            Case: MA No.780/2010

            Zonal Manager, LIC of India and others                              .....Appellant(s)

                                               Through :- Mr. Ravinder Gupta, Advocate with
                                                          Mr. Raja Mohit Bucha, Advocate.

                                        v/s

            Mamta Rani L/R Soma Devi and another                              .....Respondent(s)

                                               Through :- Ms. Zoya Bhardwaj, Advocate.


                      CORAM:
                      HON'BLE THE CHIEF JUSTICE
                      HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE

                                                  ORDER

30.05.2023

Heard.

Reserved for judgment.

(PUNEET GUPTA) (N.KOTISWAR SINGH) JUDGE CHIEF JUSTICE

JAMMU 30.05.2023 Pawan Chopra

PAWAN CHOPRA 2023.05.30 16:43 I attest to the accuracy and integrity of this document