M/S Om Infra Ltd. New Delhi vs Chenab Valley Power Projects P Ltd
2023 Latest Caselaw 1075 j&K

                                                                       Sr. No. 112



        HIGH COURT OF JAMMU AND KASHMIR AND LADAKH
                         AT JAMMU

                                                 WP(C) No. 1320/2023
                                                 CM No. 3182/2023
                                                 CAV No. 707/2023


M/s Om Infra Ltd. New Delhi                           ....Petitioner/Appellant(s)

                  Through :- Mr. Sunil Sethi,Sr. Advocate with
                             Mr. Navyug Sethi, Advocate
            V/s

Chenab Valley Power Projects P Ltd.                            ....Respondent(s)
and others
               Through :- Mr. A. P. Singh, Advocate


Coram: HON'BLE MR. JUSTICE WASIM SADIQ NARGAL, JUDGE

                                    ORDER

24.05.2023

Mr. D. S. Rawat Sr. Manager (Civil) CVPPPL Jammu is present in person

and he submits before the Court that whatever position exists as on today shall

be maintained till the judgment reserved today, is pronounced and further

continuance of the interim order will be subject to the final outcome of the

order/judgment which is likely to be passed in the present petition.

Heard.

Reserved for judgment.

(Wasim Sadiq Nargal) Judge Jammu:

24.05.2023 Meenakshi