/2019 vs State Of J&K
2023 Latest Caselaw 1016 j&K

Citation : 2023 Latest Caselaw 1016 j&K
Judgement Date : 18 May, 2023

Jammu & Kashmir High Court

/2019 vs State Of J&K on 18 May, 2023

                                                                      Sr. No. 3


     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT JAMMU

                                                     CRA No. 9/2007
                                                     CrlM No. 220/2019
                                                     [1/2019]
Subash Chander                                   .....Appellant(s)/Petitioner(s)

q
                         Through: Mr. Ashok Parihar, Advocate.
                    vs
State of J&K                                               ..... Respondent(s)
                         Through: Mr. Adarsh Bhagat, GA.
Coram: HON'BLE MR. JUSTICE M. A. CHOWDHARY, JUDGE

                                    ORDER

18.05.2023 Heard.

Reserved for Judgment.

(M. A. CHOWDHARY) JUDGE

Jammu 18.05.2023 Sahil Padha

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