Syeeda Gul And Ors vs Safdar Ali Dar And Ors
2023 Latest Caselaw 43 j&K/2

Citation : 2023 Latest Caselaw 43 j&K/2
Judgement Date : 3 February, 2023

Jammu & Kashmir High Court - Srinagar Bench

Syeeda Gul And Ors vs Safdar Ali Dar And Ors on 3 February, 2023

                                                    S. No. 34
                                                    Regular Cause List
       HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT SRINAGAR

                           MA No. 11/2019

Syeeda Gul and Ors.                          ...Appellant/Petitioner(s)

Through: Mr. Ali Mohammad Jan, Advocate
                                   Vs.

Safdar Ali Dar and Ors.                              ...Respondent(s)

Through: Ms. Tayba Gulnar, Advocate vice
         Mr. S. F. Qadiri, Sr. Advocate
CORAM:
   HON'BLE MR JUSTICE VINOD CHATTERJI KOUL, JUDGE
                                ORDER

03.02.2023 Heard.

Reserved for judgment.

(VINOD CHATTERJI KOUL) JUDGE SRINAGAR 03.02.2023 Manzoor

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