Tuesday, 19, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Sheikh Mushtaq Ahmad vs B.V.R. Subrahmanyam &Anr
2022 Latest Caselaw 1882 j&K/2

Citation : 2022 Latest Caselaw 1882 j&K/2
Judgement Date : 31 October, 2022

Jammu & Kashmir High Court - Srinagar Bench
Sheikh Mushtaq Ahmad vs B.V.R. Subrahmanyam &Anr on 31 October, 2022
                                                            Serial No. 09
                                                           Regular Causelist

      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT SRINAGAR
                                                        CCP(D) No. 11/2021
                                                         CM No. 2805/2021
Sheikh Mushtaq Ahmad.
                                                           ..... Petitioner(s)
                                Through: -
                         Mr. AteebKanth, Advocate
                                     V/s
B.V.R. Subrahmanyam &Anr.
                                                         ..... Respondent(s)
                                Through: -
                        Mr. Mohsin Qadri, Sr. AAG
                        Mr. Sajad Ashraf, GA
CORAM:
             HON'BLE THE CHIEF JUSTICE.
             HON'BLE MR JUSTICE VINOD CHATTERJI KOUL, JUDGE.

                                  ORDER

31.10.2022

When this matter was taken up for consideration, Mr. Sajad Ashraf, learned GA, submits that the General Administration Department, in terms of OM No. GAD-LEG/32/2021-09-GAD dated 10.10.2022 has asked the Administrative Secretary, Finance Department to implement the judgment and to appoint the petitioner against the post of Junior Assistant (OSC Category) in Finance Department against any available vacancy with further direction that in the event there is no post available, then a proposal for his appointment against a supernumerary post may be submitted for approval of the Competent Authority and to comply with the judgment of this Hon'ble Court. When asked as to what Finance Department has done, Mr. Sajad Ashraf, learned GA, submits that the case is under process. Further weeks' time is granted to submit compliance.

List on 14.11.2022.



         (VINOD CHATTERJI KOUL)                  (ALI MOHAMMAD MAGREY)
                    JUDGE                         CHIEF JUSTICE

SRINAGAR:
31.10.2022
Aadil
 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter