Mohammad Ramzan Ganai vs Financial Commissioner And Ors
2022 Latest Caselaw 1852 j&K/2

                                                          S. No. 78
                                                          Supp-1
    IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
                       AT SRINAGAR

                           CM No. 5851/2022 in
                           LPAOW No. 14/2018

Mohammad Ramzan Ganai                                         ...Petitioner(s)

Through: Mr. N.A. Kouchai, Advocate

                                    Vs.

Financial Commissioner and Ors.                              ...Respondent(s)

Through: Mr. Sheikh Hilal, Advocate

CORAM:
 HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
 HON'BLE MR. JUSTICE WASIM SADIQ NARGAL, JUDGE.


                                 ORDER

28.10.2022

This is an application for seeking extension of interim order dated 31.03.2018. It is submitted that this Court while admitting the petition on 31.03.2018, also granted interim stay of the impugned judgment dated 08.03.2018 passed in OWP No. 356/2015. The interim order was extended on one occasion, but thereafter due to Covid-19 and other reasons the same could not be extended. The application for the reasons stated therein is allowed. The order dated 31.03.2018 is extended till the disposal of the.

List on 12.12.2022.

             (WASIM SADIQ NARGAL)                      (SANJEEV KUMAR)
                          JUDGE                                 JUDGE


 SRINAGAR
 28.10.2022
 Aadil