Mst. Zeba vs B.R.Sharma And Others
2022 Latest Caselaw 1848 j&K/2

                                                                    S. No. 41
                                                                    Regular list
     IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
                        AT SRINAGAR

                                   CPOWP 808/2016

    MST. ZEBA                                                   ...Petitioner(s)

   Through: None

                                         Vs
   B.R.SHARMA AND OTHERS                                         ...Respondent(s)

   Through: Mr. Rais Ud Din Ganaie, Dy. AG vice
            Ms. Asifa Padroo, AAG for R 1 & 2
            Mr. Faheem Shah, GA vice
            Mr. Sheikh Mushtaq, AAG for R 3 & 4
   CORAM:
    HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE

                                     ORDER

28.10.2022

Statement of facts stands filed on behalf of respondent No. 02.

Learned counsel appearing on behalf of respondent Nos. 3 & 4 seeks

and is granted four weeks' time as last and final opportunity for filing

statement of facts strictly in conformity with the judgment dated 30.10.2015.

List on 21.12.2022.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 28.10.2022 AAMIR