State Of J&K vs C. R. Engineering Construction ...
2022 Latest Caselaw 1832 j&K/2

                                                     S. No. 35
                                                     Final hearing Matters
          HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                     AT SRINAGAR
                                                            MA No. 144/2013
                                                          AA No. 990001/2013
State of J&K
                                                              .....Petitioner(s)

                           Through:       Mr. M. A. Chashoo, AAG.
          V/s
C. R. Engineering Construction Pvt. Ltd.                   ..... Respondent(s)

                           Through:       Mr. Manzoor Ahmad Dar, Adv.
                                          with Mr. Javaid, Adv.
                                          Mr. Z. A. Shah, Sr. Adv.
                                          With Ms. Humaira Shafi, Adv.
CORAM:
                Hon'ble Mr. Justice Sanjay Dhar, Judge.

                                      ORDER

21.10.2022 Written synopsis have been filed. Reserved for judgment.

(Sanjay Dhar) Judge SRINAGAR 21.10.2022 "Aasif"