Waqar Ahmad Ganie vs Union Territory Of J And K And Ors
2022 Latest Caselaw 1808 j&K/2

                                                               S. No. 29
                                                               Regular list
     IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
                        AT SRINAGAR

                                   WP(Crl) 495/2022

    WAQAR AHMAD GANIE                                      ...Petitioner(s)

   Through: Mr. M. A. Qayoom, Adv.

                                           Vs
   UNION TERRITORY OF J AND K AND ORS                       ...Respondent(s)

   Through: Mr. Ilyas Laway, GA vice
            Mr. Faheem Shah, GA
   CORAM:
    HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE

                                        ORDER

20.10.2022

Heard learned counsel for the parties.

Judgment is reserved.

Mr. Faheem, learned Government Advocate is directed to submit the

original record within two weeks.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 20.10.2022 AAMIR