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Sheeraza Akhter vs Nahida Shaheen & Ors
2022 Latest Caselaw 1748 j&K/2

Citation : 2022 Latest Caselaw 1748 j&K/2
Judgement Date : 11 October, 2022

Jammu & Kashmir High Court - Srinagar Bench
Sheeraza Akhter vs Nahida Shaheen & Ors on 11 October, 2022
                                                                            Serial No. 07
                                                                           Regular Causelist

                     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                    AT SRINAGAR
                                                                      LPASW No. 185/2015
           Sheeraza Akhter.
                                                                           ..... Appellant(s)
                                                Through: -
                                         Mr. Mian Tufail, Advocate.
                                                    V/s
           Nahida Shaheen & Ors.
                                                                          ..... Respondent(s)
                                                 Through: -
                                       Mr. Hilal Ahmad Wani, AAG.
           CORAM:
                               Hon'ble Mr. Justice Ali Mohammad Magrey, Judge.
                               Hon'ble Ms. Justice Moksha Khajuria Kazmi, Judge.

                                                  ORDER

11.10.2022

Since the instant appeal is directed against the judgment passed by

one of us (Magrey:J), as such, it would not be appropriate for this Bench to

hear this matter.

List this matter on 15.11.2022, before a Bench of which one of us

(Magrey:J) is not a member.



                   (Moksha Khajuria Kazmi)                    (Ali Mohammad Magrey)
                            Judge                                       Judge
           SRINAGAR:
           11.10.2022
           "Hamid"




ABDUL HAMID BHAT
2022.10.11 14:54

I attest to the accuracy and integrity of this document

 
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