Krishan Kumar vs State Of J&K And Others
2022 Latest Caselaw 1412 j&K

                                                                          Sr. No. 51



          HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                          AT JAMMU

CJ Court

Case: OWP No. 585 of 2012

Krishan Kumar                                            .....Appellant/Petitioner(s)

                                 Through :- Sh. Abhinav Sharma, Sr. Advocate with
                                            Sh. Krishan Dinkar Sharma, Advocate.
                           v/s

State of J&K and others.                                          .....Respondent(s)

                                 Through :- Sh. S. S. Nanda, Sr. AAG.


             CORAM: HON'BLE THE CHIEF JUSTICE

                                    ORDER

Heard Sh. Abhinav Sharma, learned Senior counsel assisted by

Sh. Krishan Dinkar Sharma, learned counsel for the petitioner and Sh. S. S.

Nanda, learned Senior Additional Advocate General for the respondents.

Reserved for judgment.

(PANKAJ MITHAL) CHIEF JUSTICE

JAMMU 30.09.2022 Sunita.