Ali Hussain vs Ut Of J&K And Ors
2022 Latest Caselaw 767 j&K

Citation : 2022 Latest Caselaw 767 j&K
Judgement Date : 10 May, 2022

Jammu & Kashmir High Court

Ali Hussain vs Ut Of J&K And Ors on 10 May, 2022

                                                            Sr. No.94


     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT JAMMU
                                               WP(Crl) No.76/2021

Ali Hussain                                    .....Appellant(s)/Petitioner(s)


                       Through: Mr. J.P.Gandhi, Adv. with
                                Ms. Saliqa Sheikh, Adv.
                  Vs


UT of J&K and ors.                                          ..... Respondent(s)
                       Through: Mr. Amit Gupta, AAG.

Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE

                                  ORDER

Heard.

Reserved for judgment.

(RAJNESH OSWAL) JUDGE

Jammu 10.05.2022 Eva

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