Mehmooda vs Alias Hussain Shah And Ors
2022 Latest Caselaw 689 j&K/2

                                                              S. No. 12
                                                              Regular Cause List
               IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                  AT SRINAGAR

                                         MA No. 34/2018

         Mehmooda                                                ...Petitioner(s)

         Through: Mr. B. A. Tak, Adv.
                                               Vs.

         Alias Hussain Shah and Ors.                           ...Respondent(s)

         Through: Mr. N. A. Dendru, Adv.

         CORAM:
           HON'BLE MR JUSTICE VINOD CHATTERJI KOUL, JUDGE
                                           ORDER

24.05.2022 Heard and reserved for judgment.

(VINOD CHATTERJI KOUL) JUDGE SRINAGAR 24.05.2022 Manzoor

MANZOOR UL HASSAN DAR 2022.05.26 11:38 I attest to the accuracy and integrity of this document