Razia Sultan vs Romesh Kumar Verma
2022 Latest Caselaw 604 j&K/2

                                                       S. No. 13
                                                       After Notice Matters
          HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                     AT SRINAGAR
                                                              CRMC No. 157/2018


Razia Sultan                                                   .....Petitioner(s)

                           Through:       Mr. I. Sofi, Adv.
          V/s
Romesh Kumar Verma                                             ..... Respondent(s)

                           Through:       Mr. S. A. Makroo, Sr. Adv.
                                          With Mr. Bashrat Ahmad Wani, Adv.
CORAM:
                Hon'ble Mr. Justice Sanjay Dhar, Judge.

                                      ORDER

17.05.2022 Heard and reserved for judgment.

(Sanjay Dhar) Judge SRINAGAR 17.05.2022 "Aasif"