Dr Manzoor Ahmad Gatoo vs State Of Jk And Others
2021 Latest Caselaw 815 j&K/2

                                                                               S. No. 130
                                                                               Before Notice
                                                                               S1
                               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                AT SRINAGAR
                                            SWP no. 1512/2017

         Dr Manzoor Ahmad Gatoo
                                                                        .... Petitioner(s)
                                         Through:   Mr J. A. Kawoosa, Sr. Advocate with
                                                    Mr Atir Javed Kawoosa, Advocate

                                                    V/s
         State of JK and others
                                                                        ... Respondent(s)
                                         Through:   Mr B. A. Dar, Sr. AAG
      CORAM:
                       Hon'ble Mr Justice Ali Mohammad Magrey, Judge
                                               ORDER

28.07.2021

Heard. Judgment reserved. Record vis-à-vis rejection of the candidature of petitioner be submitted during the course of week.

(Ali Mohammad Magrey) Judge Srinagar 28.07.2021 Amjad Lone PS

AMJAD AHMAD LONE 2021.07.29 10:23 I attest to the accuracy and integrity of this document