Drug Inspector vs Ramesh Arora And Another
2021 Latest Caselaw 762 j&K

                                                                   S.No.227
                HIGH COURT OF JAMMU AND KASHMIR
                           AT JAMMU

                                                  SLA No. 72/2018
                                                  c/w
                                                  CONCR No. 60/2018

Drug Inspector, Jammu                                           ...Appellant(s)

                             Through:- Mr. Aseem Sawhney, AAG vice
                                       Mr. H. A. Siddiqui, AAG
      V/s
Ramesh Arora and another                                     ...Respondent(s)
                            Through:- None

Coram:
    HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE


                                      ORDER

CONCR No. 60/2018

There is delay of 29 days in filing the appeal. I have heard the

learned counsel for the applicant and perused the grounds urged in the

application.

Having regard to the submissions made by the learned counsel

for the applicant, sufficient reasons have been given in the application

seeking condonation of delay. Therefore, for the reasons stated in the

application, delay of 29 days in filing the appeal is condoned.

SLA No. 72/2018

This is an application seeking leave to file appeal against

judgment and order of acquittal passed by the learned Special Excise

Mobile Magistrate, Jammu

I have considered the grounds taken in the application and have

also gone through the impugned judgment. The applicant has succeeded

in showing a ground for granting leave to him for filing the appeal. The

application is allowed and the petitioner is granted leave to file appeal

against the impugned judgment.

Appeal is taken on Board.

Heard. Admit. Issue notice to the respondents, returnable

within four weeks. Requisite for service be filed within one week.

Record of the trial Court be summoned. List on 20.10.2021.

(Vinod Chatterji Koul) Judge

Jammu 26.07.2021 Paramjeet.