Tirath Ram vs Dheeraj Gupta & Ors
2021 Latest Caselaw 695 j&K

                                                                Sr. No. 343
                          HIGH COURT OF JAMMU AND KASHMIR AT JAMMU

                                                                               CCP(S) No. 136/2020 in
                                                                                WP(C) No. 3444/2019

                  Tirath Ram                                                 .... Petitioner/Appellant(s)

                                                             Through:-       Mr. Ashish Sharma,
                                                                             Advocate

                                                      V/s

                  Dheeraj Gupta & ors.                                                  .....Respondent(s)

                                                             Through:-       None

                  CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
                                                               ORDER

Petitioner's counsel submits that the judgment of this Court dated

23.09.2019 passed in the writ petition stands complied with, as such, he

wants to withdraw this contempt petition.

In view of the aforesaid submission, contempt petition stands

dismissed as withdrawn.

(Sindhu Sharma) Judge JAMMU 09.07.2021 RAM MURTI Whether the order is speaking : Yes/No Whether the order is reportable : Yes/No

RAM MURTI 2021.07.12 10:25 I attest to the accuracy and integrity of this document