Anupama Bajaj vs Shamim Ahmed Leharawal
2021 Latest Caselaw 662 j&K

                                                                                 Sr. No.234
                                                                                 After notice list



                          HIGH COURT OF JAMMU AND KASHMIR AT JAMMU

                                                                     CPOWP No.74/2014 in
                                                                     OWP No.219/2014

                  Anupama Bajaj                                       .... Petitioner/Appellant(s)

                                                       Through:-     Mr. Anirudh Sharma, Adv.

                                                 V/s

                  Shamim Ahmed Leharawal                                      .....Respondent(s)

                                                       Through:-     Mr. Ravinder Gupta, AAG.

                  CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
                                                        ORDER

Learned counsel for the petitioner submits that judgment of this

Court dated 19.02.2014 stands complied with, as such, nothing survives

for consideration in this contempt petition.

In view of the aforesaid, the proceedings in this contempt petition

are accordingly closed.

(Sindhu Sharma) Judge JAMMU 06.07.2021 Eva

EVA GUPTA 2021.07.13 14:47 I attest to the accuracy and integrity of this document