Assadullah Sheikh vs Ghulam Hassan Bhat
2021 Latest Caselaw 1723 j&K/2

Citation : 2021 Latest Caselaw 1723 j&K/2
Judgement Date : 31 December, 2021

Jammu & Kashmir High Court - Srinagar Bench

Assadullah Sheikh vs Ghulam Hassan Bhat on 31 December, 2021

                                                                                   Sr. No. 19
                                                                                   Supp. Cause List-1


                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                 AT SRINAGAR

                                                      RFA No. 42/2021


                Assadullah Sheikh                                                   .....Petitioner(s)

                                               Through: Mr. Sofi Manzoor, Advocate
                           V/s
                Ghulam Hassan Bhat                                                ..... Respondent(s)

                                               Through: None
                CORAM:
                    HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE

                                                         ORDER

31.12.2021

Notice.

Requisites within a period of 15 days. In the meanwhile, till next date of hearing, subject to deposition of 75% of decretal amount, the operation of the impugned judgment and decree shall stay.

List on 28.4.2022.

(RAJNESH OSWAL) JUDGE SRINAGAR 31.12.2021 "Imtiyaz"

IMTIYAZ UL GANI 2021.12.31 14:11 I attest to the accuracy and integrity of this document

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