Bhola Ram Sharma vs Sourab Bhagat And Anr
2021 Latest Caselaw 1719 j&K

                                                                                      Sr. No. 98
                               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                               AT JAMMU
                                                                CPSW No. 270/2017
                                                                IA No. 01/2018
                                                                IA No. 02/2018



              Bhola Ram Sharma                                       .....Appellant(s)/Petitioner(s)


                                           Through: Mr. Nitin Bhasin, Advocate

                                      Vs


              Sourab Bhagat and anr.                                             ..... Respondent(s)

                                           Through:   Mr. Aseem Sawhney, AAG


              Coram: HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE

                                                       ORDER

Mr. Aseem Sawhney, learned AAG shall file the detailed affidavit

regarding the payment of arrears to the petitioner in terms of the judgment

passed by this Court within four weeks.

List on 21.02.2022.

(Puneet Gupta) Judge

Jammu 21.12.2021 Tarun

TARUN KUMAR GUPTA 2021.12.22 15:12 I attest to the accuracy and integrity of this document