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Dr. Sumiya Niyaz vs State Of Jk & Ors
2021 Latest Caselaw 1710 j&K/2

Citation : 2021 Latest Caselaw 1710 j&K/2
Judgement Date : 29 December, 2021

Jammu & Kashmir High Court - Srinagar Bench
Dr. Sumiya Niyaz vs State Of Jk & Ors on 29 December, 2021
                                                                                      Serial No. 42
                                                                                Supplementary-1 Cause List


                     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                    AT SRINAGAR


                                             CM No. 6769/2021 in
                                              LPA No. 97/2019

           Dr. Sumiya Niyaz
                                                                              ... Appellant(s)
                                                 Through: -
                                           Mr R. A. Bhat, Advocate.
                                                      V/s
           State of JK & Ors.
                                                                            ... Respondent(s)

Through: -

Mr Shakir Haqani, Advocate.

CORAM:

Hon'ble Mr Justice Ali Mohammad Magrey, Judge Hon'ble Mr Justice Mohd. Akram Chowdhary, Judge (ORDER) 29.12.2021 Since the impugned Judgment in the main appeal has been passed

by one of us (Magrey: J), therefore, it shall not be appropriate for this Bench

to consider this matter.

Accordingly, let this case be listed before a Bench of which one

of us (Magrey: J) is not a member on 4th of February, 2022, of course, after

seeking necessary orders from Hon'ble the Chief Justice.


                  (Mohd. Akram Chowdhary)                          (Ali Mohammad Magrey)
                              Judge                                        Judge
           SRINAGAR
           December 29th, 2021
           "TAHIR"




TAHIR MANZOOR BHAT
2021.12.29 14:47

I attest to the accuracy and integrity of this document

 
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