Fazi And Ors vs Mohi Ud Din And Ors
2021 Latest Caselaw 1707 j&K/2

Citation : 2021 Latest Caselaw 1707 j&K/2
Judgement Date : 29 December, 2021

Jammu & Kashmir High Court - Srinagar Bench

Fazi And Ors vs Mohi Ud Din And Ors on 29 December, 2021

                                                                          S. No. 58
                                                                          Suppl. List

              IN THE HIGH COURT OF JAMMU AND KASHMIR & LADAKH
                                 AT SRINAGAR

                                Case: RFA no. 41/2021, CM 8535/2021

           Fazi and ors.                                                ....petitioner(s)

                                        Through: Mr. F. A. Wani, Advocate
                                                     v/s
           Mohi ud din and ors.                                        ...respondent(s)

                                        Through:

                     CORAM:

                     HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE

                                                    ORDER

29.12.2021

This Civil First Appeal has been filed against the judgment and decree dated 09.12.2021 passed by the court of 4th Additional District Judge, Srinagar, by virtue of which the plaint of the appellants has been rejected.

Notice to the other side returnable within four weeks for filing objections. In the meantime, till next date and subject to objections of other side, status quo as on date be maintained on spot.

List on 22.04.2021.

(RAJNESH OSWAL) JUDGE Srinagar 29.12.2021 YASMEEN, PS

YASMEEN RASHID 2021.12.29 15:39 I attest to the accuracy and integrity of this document