Association Of Para Medical ... vs Vivik Bhardawaj And Ors
2021 Latest Caselaw 1592 j&K/2

                                                                  S. No. 145
                                                                  Before Notice Matters
           HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                       AT SRINAGAR
                                                              CM No. 8069/2021 in
                                                              CCP(S) 573/2021
           Association of Para Medical Institutes                .....Petitioner(s)
                                 Through: Mr. M.S Latief, Sr. Advocate. With
                                             Mr. Zahid Khan, Advocate.
                V/s

           Vivik Bhardawaj and Ors.                 ..... Respondent(s)
                                 Through:
           CORAM:
                 HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE

                                                  ORDER

09.12.2021 CM No. 8069/2021.

This is an application seeking exemption from filing the certified copy

of order of which the contempt is alleged in this petition.

The application for the reasons stated therein is allowed and filing of

certified copy is dispensed with. Learned counsel for the petitioner shall

place on record certified copy of judgment as and when the same becomes

available to him.

Application stands disposed of.

CCP(S) N0. 573/2021

Issue notice to the respondents returnable within a period of four

weeks.

Requisite within one week.

List on 15th March 2022.

(SANJEEV KUMAR) JUDGE SRINAGAR 09.12.2021 "Nuzaht "

NUZHAT SHAFI 2021.12.13 11:19 I attest to the accuracy and integrity of this document