Ghulam Hassan Gadda And Ors vs Nayeema And Ors
2021 Latest Caselaw 946 j&K/2

       S. No. 18
        Before Notice
       Suppl. List No. 1


          IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH AT
                                SRINAGAR

                                           RFA No. 23/2021
     Ghulam Hassan Gadda and Ors.
                                                             Petitioner(s)

                                      Through: Mr. Tasaduq H.Khawja, Adv .

                                V/s

     Nayeema and Ors.
                                                             Respondent(s)

                                      Through:
     Coram:
                           Hon'ble Mr. Justice Dhiraj Singh Thakur, Judge

                                            ORDER

23.08.2021

Admit.

Notice returnable within four weeks. Call for the records. List on 5th October, 2021. In the meantime, operation of the impugned judgment and decree shall remain stayed.

(Dhiraj Singh Thakur) Judge

Srinagar 23.08.2021 "Shamim Dar"

SHAMIM AHMAD DAR 2021.08.27 16:03 I attest to the accuracy and integrity of this document