Mir Behjat Un Nazir vs Shahzada Musharib And Ors
2021 Latest Caselaw 884 j&K/2

S/No. 216
After Notice
                       HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                  AT SRINAGAR

                                                                          LPA No. 265/2019

            Mir Behjat un Nazir                                 .......Petitioner/Appellant(s)

                                             Through:-     Mr. Jehangir Iqbal Ganai, Sr. Adv.
                                                           with Ms. Humaira Shafi, Adv.
            Vs.

            Shahzada Musharib and Ors.                                    ....Respondent(s)

Through:- Mr. Sajad Ashraf, GA.

Mr. M. Ashraf Wani, Adv.

CORAM:-

Hon'ble The Chief Justice. Hon'ble Mr. Justice Sanjay Dhar, Judge.

(O R D E R) 10-08-2021

Heard and reserved for judgment.

(Sanjay Dhar) (Pankaj Mithal) Judge Chief Justice SRINAGAR 10.08.2021 "Aasif"

AASIF GUL 2021.08.10 23:47 I attest to the accuracy and integrity of this document