Symbiosis Pharmaceuticals Pvt. ... vs State Of J And K And Another
2021 Latest Caselaw 445 j&K

                                                                                 Serial No.220




                               HIGH COURT OF JAMMU AND KASHMIR
                                          AT JAMMU

                                                                     CRMC No. 185/2013
                                                                        IA No. 228/2013



           Symbiosis Pharmaceuticals Pvt. Ltd.                              ...Petitioner(s)
                                      Through:- Mr. Sachin Gupta, Advocate.


                                         v/s

           State of J and K and another                                  ....Respondent(s)

                                     Through:- Mr. Aseem Sawhney, AAG.



           Coram:              HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                                                    ORDER

Learned counsel for the petitioner has submitted that the controversy

involved in the petition is covered by a judgment of this Court. He is

directed to furnish a copy of the said judgment to Mr. Sawhney.

List for consideration on 10.05.2021.

(SANJAY DHAR) JUDGE Jammu 06.04.2021 Renu

RENU BALA 2021.04.08 13:00 I attest to the accuracy and integrity of this document