Unknown vs Gurdas Kumar V.State
2023 Latest Caselaw 16251 HP

Gurdas Kumar v.State

.

Execution Petition (T) No. 30 of 2023

12.10.2023 Present Mr. Raman Jamalta, Advocate, for the petitioner.

Mr. Anup Rattan, Advocate General with Mr. Rajan Kahol, Mr. Vishal Panwar and Mr. B.C. Verma, Additional

Advocates General with Mr. Ravi Chauhan and Ms. Sunaina, Deputy Advocates General, for the respondent- State.

Pursuant to order dated 27.9.2023, Mr. Ajay, Engineer-in-

Chief, Himachal Pradesh Public Works Department has come present.

Mr. Rajan Kahol, learned Additional Advocate General, states that for

certain clarifications, a review petition has been preferred by the

respondents against judgment sought to be executed, as such, matter

be adjourned for a while.

In view of above, list on 28.11.2023.

(Sandeep Sharma) Judge October 12, 2023

(vikrant)