Sadar vs Unknown
2021 Latest Caselaw 4802 HP

    IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA
                 ON THE 29TH DAY OF SEPTEMBER 2021
                                 BEFORE
           HON'BLE MR. JUSTICE TARLOK SINGH CHAUHAN




                                                                .
                                      &





                 HON'BLE MR. JUSTICE SATYEN VAIDYA
                 EXECUTION PETITION NO. 155 OF 2021





        Between:-
        AMAR SINGH,
        S/o LATE SH. DURGA RAM,
        R/o VILLAGE DANOH, P.O. & TEHSIL




        SADAR, DISTT. BILASPUR, H.P, RETIRED
        AS TYREMAN FROM HRTC DEPOT BILASPUR
        H.P.
                                             ......PETITIONER

        (BY SH. VARUN CHANDEL, ADVOCATE)

        AND

    1. STATE ROAD TRANSPORT CORPORATION, OLD BUS


       STAND SHIMLA-1 THROUGH ITS MANAGING DIRECTOR.

    2. FINANCIAL ADVISOR-CUM-CHIEF ACCOUNTANT OFFICER,
       HIMACHAL PRADESH AT OLD BUS STAND SHIMLA-1.




    3. REGIONAL MANAGER HRTC DEPOT BILASPUR, H.P.






        .....RESPONDENTS
        (BY SH. SHYAM SINGH CHAUHAN, ADVOCATE)

          This    petition   coming       on       for     orders        this      day,
    Hon'ble Mr. Justice Tarlok Singh Chauhan, delivered the
    following:




                                               ::: Downloaded on - 31/01/2022 23:08:53 :::CIS
                                      2


                                   ORDER

The execution petition is disposed of with a

direction to the respondents to comply with the judgment

.

passed by this Court in CWP No.1705 of 2019, titled as

Amar Singh Versus Himachal Road Transport

Corporation and others, decided on 02.08.2019 and

file compliance affidavit within six weeks from today.

stand disposed of.

r to Pending miscellaneous application(s), if any, shall also

2. List for compliance come up on 10.11.2021.

(Tarlok Singh Chauhan)

Judge

(Satyen Vaidya) Judge

September 29, 2021 (tarun/sushma)