CWP/5516/2020
2021 Latest Caselaw 2080 HP

Citation : 2021 Latest Caselaw 2080 HP
Judgement Date : 15 March, 2021

Himachal Pradesh High Court

CWP/5516/2020 on 15 March, 2021

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

CWP No. 5516 of 2020

15.3.2021 Present: Mr. H.S. Rangra, Advocate, for the petitioner.

Mr. Vikas Rajput, Advocate, for the respondents.

The learned counsel for the respondents states that entire

retiral benefits, save and except DCRG, stand released to the petitioner. He

prays for and is granted two weeks' time to comply with the remaining part

of the judgment, dated 01.12.2020. List on 5th April, 2021.

                          r            to             (Tarlok Singh Chauhan)
                                                               Judge

                                                  (Chander Bhusan Barowalia)
                                                            Judge

             15th March, 2021


              (CS/raman)

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