__________________________________________________________________ vs Uma Devi
2021 Latest Caselaw 1936 HP

          IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA

                                               CMP (M) No.35 of 2020




                                                                             .
                                  Decided on: 9th March, 2021





    __________________________________________________________________
    Jai Prakash
                                                                                 ....Applicant
                                       Versus





    Uma Devi
                                                                           ......Respondent
    __________________________________________________________________
    Coram





    Hon'ble Mr. Justice Ravi Malimath, Judge
    Hon'ble Ms. Justice Jyotsna Rewal Dua, Judge
    1 Whether      approved for reporting?
    ______________________________________________________
    For the petitioner:
                         r                Mr. Rajesh Mandhotra, Advocate.

    For the respondent:                   None.

    Ravi Malimath, Judge                  (Oral)

Applicant's counsel seeks permission to withdraw

the petition.

2. In view of the submission made, the petition is

dismissed as withdrawn.

( Ravi Malimath )

Judge

( Jyotsna Rewal Dua ) Judge

March 09, 2021 (TM/ V.Himalvi)

Whether reporters of Local Papers may be allowed to see the judgment?