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CWP/5067/2020
2021 Latest Caselaw 1843 HP

Citation : 2021 Latest Caselaw 1843 HP
Judgement Date : 8 March, 2021

Himachal Pradesh High Court
CWP/5067/2020 on 8 March, 2021
Bench: L. Narayana Swamy, Anoop Chitkara

CMP No.2317 of 2021 in CWP No.5067 of 2020

.

08.03.2021 Present: Mr.Ashok Chaudhary, Advocate, for the petitioner.

Mr.Ashok Sharma, Advocate General, with Mr.Adarsh K. Sharma, Ms.Ritta Goswami and Mr.Nand Lal Thakur, Additional Advocates General for respondents No.1 to 4.

Mr.Balram Sharma, ASGI, for respondent No.5.

CMP No.2317 of 2021

For the reasons stated in the application, the same is

allowed and the date mentioned as 01.05.1997 in the the fifth line

of judgment dated 02.03.2021 passed in CWP No.5067 of 2020 is

ordered to be read as 01.05.1987. This order shall also form part

of the judgment dated 02.03.2021. Application stands disposed of.

Copy dasti.

( L. Narayana Swamy )

Chief Justice

( Anoop Chitkara ) Judge March 08, 2021 ( vt)

 
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