Citation : 2021 Latest Caselaw 763 HP
Judgement Date : 29 January, 2021
Cr. MP(M) No. 1715 of 2020
.
29.01.2021 Present: Mr. Naresh K. Tomar, Advocate, for the petitioner.
Mr. Sudhir Bhatnagar, Addl. Advocate General with Ms. Seema Sharma and Mr. Narender Thakur, Dy. Advocate Generals and Mr. Manoj Baggar, Assistant
Advocate General, for respondent-State.
Through Video Conferencing
Arguments heard. Judgment reserved.
r to (Anoop Chitkara)
Vacation Judge
January 29, 2021
(Anant Parihar)
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