Citation : 2021 Latest Caselaw 752 HP
Judgement Date : 29 January, 2021
Cr.M.P.(M) No.151 of 2021
29.1.2021 Present: Mr. Anirudh Sharma, Advocate, for the petitioner.
.
Mr. Sudhir Bhatnagar, Additional Advocate General
with Ms. Seema Sharma, Dy. Advocate General, Mr. Narinder Singh, Thakur & Mr. Kamal Kant, Deputy Advocates, General, and Mr. Manoj Bagga,
Assistant Advocate General for the State.
(Through Video Conference)
Arguments heard. Judgment reserved.
(Anoop Chitkara) Vacation Judge
January 29, 2021 (ravinder)
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