Citation : 2021 Latest Caselaw 583 HP
Judgement Date : 8 January, 2021
CWP No.1251 of 2019-F a/w CWP No.1997 of 2020-J
.
08.01.2021 Present: Mr. Ajay Sharma, Sr. Advocate, with Mr. Ajay Thakur, Advocate, for the petitioner(s) in both the petitions.
Mr. Sumesh Raj, Mr. Dinesh Thakur and Mr. Sanjeev Sood, Additional Advocates General, with Ms. Divya Sood, Deputy Advocate General, for the respondents No.1 to 6 in
CWP No.1997 of 2020.
Mr. Raman Sethi, Advocate, for respondents No.5 to 7 in CWP No.1251 of 2019.
Mr. Shrawan Dogra, Sr. Advocate, with Mr. T.S. Chauhan, Advocate and Ms. Tejaswi
in CWP No.1997 of 2020.
Mr. R.P. Singh, Advocate, for respondent No.10 in CWP No.1997 of 2020.
(Through Video Conferencing)
Arguments heard. Judgment reserved.
With the consent of the parties, these
petitions be listed on 15.01.2021, i.e. the Vacation
Judge, for pronouncement of judgment, on which date
this Court shall be functioning as the Vacation Court.
(Ajay Mohan Goel) Judge January 08, 2021 (Rishi)
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