COPC/7/2021
2021 Latest Caselaw 341 HP

COPC No.07 of 2021

06.01.2021 Present: Mr. K.C. Chauhan, Advocate, for the

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petitioner.

Ms.Rita Thakur, Advocate, for the respondents.

(Through Video Conferencing)

Notice. Ms. Rita Thakur, Advocate, accepts

notice on behalf of the respondent. As prayed for, list

on 18.03.2021. In the meanwhile, response, if any, be

filed.

This Court hopes and expects that by the

next date of hearing, the judgment passed by this

Court, purported non-compliance of which has led to

the filing of this petition, shall be complied with in

letter and spirit.

(Ajay Mohan Goel) Judge January 06, 2021 (Rishi)