Citation : 2021 Latest Caselaw 5702 HP
Judgement Date : 13 December, 2021
IN THE HIGH COURT OF HIMACHAL PRADESH AT
SHIMLA
ON THE 13TH DAY OF DECEMBER 2021
BEFORE
.
HON'BLE MR. JUSTICE AJAY MOHAN GOEL
EXECUTION PETITION No.145 of 2021
Between:-
1. MANDEEP KUMAR
DADHWAL S/O SH.
SHAKTI CHAND
R/O VILLAGE DARMAN
P.O. PURBA TEHSIL
DHEERA DISTT. KANGRA,
H.P. 176084 PRESENTLY
WORKING AS PANCHAYAT
SECRETARY AT
DEVELOPMENT BLOCK
SULAH DISTRICT KANGRA
H.P.
2. GOPAL S/O SHRI PRITAM
CHAND R/O VILLAGE
NANGALIA POST OFFICE
KANDRORO TEHSIL
INDORA DISTRICT
KANGRA H.P.PRESENTLY
WORKING AS PANCHAYAT
SECRETARY AT
DEVELOPMENT BLOCK
INDORA DISTRICT
KANGRA H.P.
3. KARAN VIR S/O LATE
SHRI SATPAL R/O V.P.O.
GANGATH TEHSIL
NURPUR DISTRICT
KANGRA H.P. PRESENTLY
WORKING AS PANCHAYAT
SECRETARY AT
DEVELOPMENT BLOCK
RAIT DISTRICT KANGRA
H.P.
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4. KULDEEP KUMAR S/O
SHRI GURDAS MALL
R/O V.P.O. GANGATH
TEHSIL NURPUR
DISTRICT KANGRA
H.P.PRESENTLY
.
WORKING AS PANCHAYAT
SECRETARY AT
DEVELOPMENT BLOCK
INDORA DISTRICT
KANGRA H.P.
5. MAYA PRASAD. S/O SHRI
TIDU RAM R/O VILLAGE
GHIRTHOLI P.O. PADDAR
TEHSIL DHARAMSHALA
DISTRICT KANGRA H.P.
PRESENTLY WORKING AS
PANCHAYAT SECRETARY
AT DEVELOPMENT BLOCK
DHARAMSHALA DISTRICT
KANGRA H.P.
6. SUNITA D/O BIHARI LAL
R/O HOUSE NO 272,
CANTT ROAD KOTWALI
TEHSIL DHARAMSHALA
DISTRICT KANGRA H.P.
PRESENTLY WORKING AS
PANCHAYAT SECRETARY
AT DEVELOPMENT BLOCK
RAIT DISTRICT KANGRA
H.P.
7. VIJAY SINGH RANA
S/O LATE SHRI DURGA
SINGH RANA R/O V.P.O.
DARI TEHSIL
DHARAMSHALA DISTRICT
KANGRA H.P. PRESENTLY
WORKING AS PANCHAYAT
SECRETARY AT
DEVELOPMENT BLOCK
DHARAMSHALA DISTRICT
KANGRA H.P.
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8. KULDEEP CHAND S/O
SHRI VIRENDER SINGH
R/O V.P.O. PANAPER
TEHSIL PALAMPUR
DISTRICT KANGRA H.P.
PRESENTLY WORKING AS
.
PANCHAYAT SECRETARY
AT DEVELOPMENT BLOCK
SULAH DISTRICT KANGRA
H.P.
9. SAKSHI BIJLA W/O SHRI
YASHPAUL SINGH
R/O V.P.O. SAHOURA
TEHSIL & DISTRICT
KANGRA H.P& PRESENTLY
WORKING AS PANCHAYAT
SECRETARY AT
DEVELOPMENT BLOCK
RAIT DISTRICT KANGRA
H.P.
10. SANJEEV KUMAR S/O
SHRI PRAKASH CHAND
R/O VILLAGE JADRANGAL
P.O.KARDIANA TEHSIL
DHARAMSHALA DISTRICT
KANGRA H.P.PRESENTLY
WORKING AS PANCHAYAT
SECRETARY AT
DEVELOPMENT BLOCK
NAGROTA BAGWAN
DISTRICT KANGRA H.P.
11. ASHOK KUMAR S/O
SHRI NIKKA RAM
R/O V.P.O. SUNHET
TEHSIL DEHRA
DISTRICT KANGRA H.P.
PRESENTLY WORKING
AS PANCHAYAT
SECRETARY AT
DEVELOPMENT BLOCK
PRAGPUR DISTRICT
KANGRA H.P.
12. SH. JAGDISH CHAND S/O
SHRI KRISHAN DEV
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R/O VILLAGE LOWWER
BADHAL P.O.THORE
TEHSIL DEHRA DISTRICT
KANGRA H.P. PRESENTLY
WORKING AS PANCHAYAT
SECRETARY AT
.
DEVELOPMENT BLOCK
PRAGPUR DISTRICT
KANGRA H.P.
13. SAMIR SOHOTRA S/O
SHRI DEVI CHAND
R/O WARD NO.2, UPPAR
CHAUGAN BAZAR P.O.
NURPUR TEHSIL NURPUR
DISTRICT KANGRA H.P.
PRESENTLY WORKING AS
PANCHAYAT SECRETARY
AT DEVOPMENT BLOCK
NURPUR DISTRICT
KANGRA H.P.
14. VIRENDER KUMAR S/O
SHRI HUKUM CHAND
R/O VILLAGE BASOON
P.O. KAILAN TEHSIL
JAISINGHPUR DISTRICT
KANGRA H.P. PRESENTLY
WORKING AS PANCHAYAT
SECRETARY AT
DEVELOPMENT BLOCK
LAMBAGAON DISTRICT
KANGRA H.P.
15. SANJEEV KUMAR S/O
AMIN CHAND, R/O V.P.O
BANGALI TEHSIL DEHRA
DISTRICT KANGRA H.P.
PRESENTLY WORKING AS
PANCHAYAT SECRETARYAT
DEVELOPMENT BLOCK
NAGROTA SURIAN
DISTRICT KANGRA H.P.
......PETITIONER
(BY MS. RANJANA PARMAR, SENIOR ADVOCATE, WITH MR.
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KARAN SINGH PARMAR, ADVOCATE, FOR THE PETITIONERS)
AND
1. STATE OF HIMACHAL PRADESH,
THROUGH SECRETARY
.
(RURAL DEVELOPMENT) TO THE
GOVERNMENT OF
HIMACHAL PRADESH SHIMLA-2 H.P.
2. THE DIRECTOR RURAL DEVELOPMENT
HIMACHAL PRADESH SHIMLA-2 H.P.
3. SECRETARY (FINANCE) TO THE
GOVERNMENT OF HIMACHAL
PRADESH SHIMLA-2 H.P.
.....RESPONDENTS
(MR. ADARSH SHARMA, MR. SUMESH RAJ AND MR.
SANJEEV SOOD, ADDITIONAL ADVOCATE GENERALS FOR
THE RESPONDENTS)
WHETHER APPROVED FOR REPORTING?
This petition coming on for hearing this day, the Court
passed the following:
JUDGMENT
Ex. Pet. No.145 of 2021 & CMP-T No.982 of 2021
Learned Senior Counsel appearing for the petitioners
inform the Court that now the judgment passed by the Court,
execution of which is being sought by way of this petition, stands
complied with in letter and spirit. She, however, has drawn the
attention of this Court to CMP-T No.982 of 2021, filed in this
petition and has prayed that the names of two petitioners i.e.
petitioners No.3 and 11, namely Karan Vir & Shashi Bijla, have
been erroneously mentioned in the memo of parties of the writ
petition as well as In letters patent appeal and the present
execution petition. She submits that as the error in this regard was
bona fide and typographical, it will be in the interest of justice, in
case this application is allowed and the names of the said
.
petitioners are ordered to be corrected by permitting the applicants
to file amended memo of parties in the writ petition as well as in
letters patent appeal and in these execution proceedings. There is
no serious objection to the prayer, so made to this application,
accordingly, the same is allowed as prayed for and this application
is disposed of with the direction that names of petitioners No.3 and
11 be read as Karan Bir Singh instead of Karam Vir and Sakshi
Bijla instead of Shashi Bijla, respectively. Amended memo of
parties are ordered to be taken on record in the respective
pleadings of the writ petition, letters patent appeal as well as
execution petition. Registry is also directed to carry out necessary
correction in the memo of parties.
In view of the above, the petition as well as the
application stand disposed of.
(Ajay Mohan Goel)
Judge
December 13, 2021 Vinod
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