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Shri Ranjeet Singh vs Unknown
2021 Latest Caselaw 5665 HP

Citation : 2021 Latest Caselaw 5665 HP
Judgement Date : 9 December, 2021

Himachal Pradesh High Court
Shri Ranjeet Singh vs Unknown on 9 December, 2021
Bench: Tarlok Singh Chauhan, Satyen Vaidya
         IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA
                 ON THE 9th DAY OF DECEMBER, 2021
                                 BEFORE




                                                                   .
            HON'BLE MR. JUSTICE TARLOK SINGH CHAUHAN





                                     &
                HON'BLE MR. JUSTICE SATYEN VAIDYA





                EXECUTION PETITION NO. 447 OF 2021


Between:-

SHRI RANJEET SINGH





S/O LATE SHRI FATEH SINGH
R/O VILLAGE SAMBAL, POST OFFICE PANDOH,
TEHSIL SADAR, DISTRICT MANDI (H.P.),
PRESENTLY WORKING AS CONDUCTOR,
HIMACHAL ROAD TRANSPORT CORPORATION,

MANDI, DISTRICT MANDI (H.P.)
                                                                ....PETITIONER

    (BY MR. RAKESH KUMAR DOGRA, ADVOCATE)

    AND


     HIMACHAL ROAD TRANSPORT CORPORATION
     THROUGH ITS MANAGING DIRECTOR, OLD
     BUS STAND, SHIMLA-171003 (H.P.)
                                                               ..RESPONDENT




    (MS. SHUBH MAHAJAN, ADVOCATE)





    ________________________________________________________________________

            This petition coming on for orders this day, Hon'ble Mr.





     Justice Tarlok Singh Chauhan, passed the following:

                                ORDER

Notice. Ms. Shubh Mahajan, learned Advocate appears and

waives service of notice on behalf of the respondent.

2. Heard. The execution petition is disposed of with a direction

to the respondents to comply with the judgment passed by this

Court in CWP No. 226 of 2020, titled as Ranjeet Singh vs.

Himachal Road Transport Corporation, decided on 07.08.2020

and compliance report be filed within a week.

.

For compliance, list on 16.12.2021.





                                              (Tarlok Singh Chauhan)
                                                        Judge





    December 09, 2021                             ( Satyen Vaidya )
           (naveen)                                     Judge




                         r         to










 

 
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