Tuesday, 19, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

RSA/388/2004
2021 Latest Caselaw 3553 HP

Citation : 2021 Latest Caselaw 3553 HP
Judgement Date : 4 August, 2021

Himachal Pradesh High Court
RSA/388/2004 on 4 August, 2021
Bench: Ajay Mohan Goel

RSA Nos. 388 and 390 of 2004

04.08.2021 Present: Mr. K.D. Sood, Sr. Advocate with Mr. Sanjeev Sood, Advocate, for the appellant(s), in both the

.

appeals.

Respondents No. 1(a) to 1(d) in RSA No. 388 of 2004 and respondents No. 1(a) to 1(d) & 2(a) to 2(d)

in RSA No. 390 of 2004 ex parte.

(Through Video Conference)

Arguments heard. Judgment reserved.

(Ajay Mohan Goel) Judge

August 04 , 2021

(narender)

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter