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CWP/1567/2021
2021 Latest Caselaw 3552 HP

Citation : 2021 Latest Caselaw 3552 HP
Judgement Date : 4 August, 2021

Himachal Pradesh High Court
CWP/1567/2021 on 4 August, 2021
Bench: Tarlok Singh Chauhan, Satyen Vaidya

CWP No.3273 of 2019

.

04.08.2021 Present: Mr. C.N. Singh, Advocate, for the petitioner.

Mr. Ashok Sharma, Advocate General with Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Mr.

Hemanshu Mishra, Addl. A.Gs. for the respondent/State.

(Through Video Conferencing)

The directions contained in the judgment passed by this Court on 17.07.2020 stand complied with. Therefore, no further order is required to be passed in this petition and the

matter is closed.

( Tarlok Singh Chauhan )

Judge.

(Satyen Vaidya) Judge.

4th August, 2021 tarun/(tm)

 
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