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CR.A/143/2007
2021 Latest Caselaw 2776 HP

Citation : 2021 Latest Caselaw 2776 HP
Judgement Date : 28 April, 2021

Himachal Pradesh High Court
CR.A/143/2007 on 28 April, 2021
Bench: Vivek Singh Thakur

Cr. Appeal No. 143 of 2007

.

28.04.2021 Present: Mr. Desh Raj Thakur, Additional Advocate General, for the appellant, through Video Conferencing.

Mr. Manoj Thakur, Advocate, for the respondent, through

Video Conferencing.

Arguments heard. Judgment reserved.

April 28, 2021 (ms) r to (Vivek Singh Thakur) Judge

 
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