CWPOA/2145/2019
2021 Latest Caselaw 2684 HP

CWPOA No. 2145 of 2019

20.4.2021 Present: Ms. Suman Thakur, Advocate, for the petitioner,

.

through video-conferencing.

Mr. Sudhir Bhatnagar and Mr. Arvind Sharma, Additional Advocates General with Mr. Kunal Thakur, Deputy Advocate General, for the respondent-State.

Learned Additional Advocate General prays for and is

granted time to have instructions for the next date of

hearing, failing which this court shall have no option but to

consider and decide the case of the petitioner, in light of

judgment rendered by this Court in Nandini Sunder and

Ors. v. State of Chhattishgarh, (2011) 7 SCC 547.

List on 12.5.2021.

(Sandeep Sharma) Judge

April 20, 2021 (vikrant)