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CWPOA/1184/2020
2021 Latest Caselaw 2584 HP

Citation : 2021 Latest Caselaw 2584 HP
Judgement Date : 7 April, 2021

Himachal Pradesh High Court
CWPOA/1184/2020 on 7 April, 2021
Bench: Ajay Mohan Goel

CWPOA No.1184 of 2020

7.4.2021 Present: Mr. S.P. Chatterji, Advocate, for the petitioners.

.

Mr. Ajay Vaidya, Sr. Additional Advocate General with

M/s. Dinesh Thakur & Sanjeev Sood, Additional Advocates General for the respondents.

Arguments heard. Judgment reserved.

(Ajay Mohan Goel) Judge 7th April, 2021

(Guleria)

 
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