Parbatsingh S/O Adhesing Rajput ... vs State Of Gujarat
2023 Latest Caselaw 6853 Guj

                                                                                      NEUTRAL CITATION




     R/CR.MA/16341/2023                                 ORDER DATED: 15/09/2023

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         IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

       R/CRIMINAL MISC.APPLICATION NO. 16341 of 2023

               In F/CRIMINAL APPEAL NO. 27515 of 2023

=============================================
            PARBATSINGH S/O ADHESING RAJPUT (BHARDWAJ)
                              Versus
                         STATE OF GUJARAT
=============================================
Appearance:
Ms DIPIKA P BAJPAI(8365) for the Applicant(s) No. 1
MR RONAK B. RAVAL, APP for the Respondent(s) No. 1
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 CORAM:HONOURABLE MR. JUSTICE A.S. SUPEHIA
       and
       HONOURABLE MR. JUSTICE M. R. MENGDEY

                              Date : 15/09/2023

                    ORAL ORDER

(PER : HONOURABLE MR. JUSTICE A.S. SUPEHIA)

1. Rule. Learned APP, waives service of notice of rule for Respondent-State of Gujarat.

2. The present application has been filed for condoning the delay of 438 days in filling Criminal Appeal against the judgment and order dated 16.03.2022 passed by the Additional Sessions Judge, Court No.21, City Civil and Sessions Court, Ahmedabad in Sessions Case No.397 of 2018.

3. Considering the submissions advanced by the learned advocate for the applicant and the avernments made in the application as well as in the interest of justice, the delay of 438 days in filling Criminal Appeal against the judgment and order

NEUTRAL CITATION

R/CR.MA/16341/2023 ORDER DATED: 15/09/2023

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dated 16.03.2022 passed by the Additional Sessions Judge, Court No.21, City Civil and Sessions Court, Ahmedabad in Sessions Case No.397 of 2018, deserves to be condoned.

4. The present application is allowed. The delay of 438 days caused in filling Criminal Appeal is hereby condoned. Rule is made absolute to the aforesaid extent.

(A. S. SUPEHIA, J)

(M. R. MENGDEY,J) MAHESH/30