Rameshbhai Bhikhabhai Patel vs Thakarda Jivabhai Kalaji
2022 Latest Caselaw 8100 Guj

    R/CR.MA/3175/2020                              ORDER DATED: 16/09/2022




        IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

         R/CRIMINAL MISC. APPLICATION NO. 3175 of 2020

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             RAMESHBHAI BHIKHABHAI PATEL
                             Versus
               THAKARDA JIVABHAI KALAJI
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Appearance:
MR MANISH S SHAH(5859) for the Applicant(s) No. 1
HCLS COMMITTEE(4998) for the Respondent(s) No. 1
MR PRATIK B BAROT(3711) for the Respondent(s) No. 1
MS CM SHAH, APP for the Respondent(s) No. 2
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 CORAM:HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI

                           Date : 16/09/2022

                           ORAL ORDER

Heard, the learned advocates for the parties and perused the impugned judgment and order of acquittal. It appears that the appeal deserves consideration. Hence, the present application seeking leave to appeal is allowed.

[ A. C. Joshi, J. ] hiren /57