Prafulbhai Mohanbhai Patel vs State Of Gujarat
2022 Latest Caselaw 7674 Guj

    R/CR.MA/8636/2022                               ORDER DATED: 07/09/2022




      IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

        R/CRIMINAL MISC. APPLICATION NO. 8636 of 2022

            In R/CRIMINAL APPEAL NO. 943 of 2022
                           With
             R/CRIMINAL APPEAL NO. 943 of 2022
                           With
       CRIMINAL MISC. APPLICATION (FOR ADDITIONAL
                   EVIDENCE) NO. 1 of 2022
            In R/CRIMINAL APPEAL NO. 943 of 2022

======================================================
             PRAFULBHAI MOHANBHAI PATEL
                             Versus
                    STATE OF GUJARAT
======================================================
Appearance:
MR MANAN A SHAH(5412) for the Applicant(s) No. 1
NIDHI MANAN SHAH(9033) for the Applicant(s) No. 1
MR VIRAT G POPAT(3710) for the Respondent(s) No. 2
MS JIRGA JHAVERI, APP for the Respondent(s) No. 1
======================================================

 CORAM:HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI

                            Date : 07/09/2022

                             ORAL ORDER

Order in Criminal Misc. Application No. 8636 of 2022:

Heard, learned advocate Mr. Manan Shah for the applicant and

perused the impugned judgment and order of acquittal. It appears that the

appeal deserves consideration. Hence, the present application seeking leave

to appeal is allowed.

R/CR.MA/8636/2022 ORDER DATED: 07/09/2022

Order in Criminal Appeal No. 943 of 2022:

The appeal is admitted. The learned advocates for the respective

respondents waives service.

Order in Criminal Misc. Application No. 1 of 2022:

To be heard with the main appeal.

[ A. C. Joshi, J. ] hiren /78