Shardaben Chhotubhai Desai vs State Of Gujarat (Deleted)
2022 Latest Caselaw 5647 Guj

      C/SCA/4180/2016                             ORDER DATED: 28/06/2022




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

               R/SPECIAL CIVIL APPLICATION NO. 4180 of 2016
                                   With
               R/SPECIAL CIVIL APPLICATION NO. 6628 of 2016
==========================================================
                  SHARDABEN CHHOTUBHAI DESAI & 3 other(s)
                                  Versus
                   STATE OF GUJARAT (DELETED) & 3 other(s)
==========================================================
Appearance:
MR MANTHAN K BHATT(6549) for the Petitioner(s) No. 1,2,3,3.1,3.2,3.3,4
DELETED for the Respondent(s) No. 1
MR DHAVAL D VYAS(3225) for the Respondent(s) No. 2
NOTICE SERVED BY DS for the Respondent(s) No. 3,4
==========================================================

     CORAM:HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND
           KUMAR

                              Date : 28/06/2022
                            COMMON ORAL ORDER

1. The present Special Civil Applications have been

filed challenging order dated 16.01.2016 passed below

Exhibits 43 & 52 in Regular Civil Suit No.95 of 2014.

2. The suit itself having been disposed of by the

trial court by order / judgment dated 15.06.2019, the

present petitions would not survive for consideration and

accordingly, they stands dismissed.

3. All pending applications, if any, stands

consigned to records.

(ARAVIND KUMAR, CJ) GAURAV J THAKER