Citation : 2022 Latest Caselaw 10323 Guj
Judgement Date : 22 December, 2022
C/MCA/1314/2022 ORDER DATED: 22/12/2022
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/MISC. CIVIL APPLICATION NO. 1314 of 2022
In R/SPECIAL CIVIL APPLICATION NO. 2788 of 2022
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PATEL DHARMESHKUMAR KHANDUBHAI
Versus
DILSAD PATHAN JOINT SECRETARY
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Appearance:
MR. HARDIK J JANI(6497) for the Applicant(s) No. 1
NOTICE SERVED BY DS for the Opponent(s) No. 1,2,3
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CORAM:HONOURABLE MR. JUSTICE A.J.DESAI
and
HONOURABLE MS. JUSTICE NISHA M. THAKORE
Date : 22/12/2022
ORAL ORDER
(PER : HONOURABLE MR. JUSTICE A.J.DESAI)
Learned AGP Ms. Nirali Sarda appearing for the respondents states that judgment dated 15.09.2022 passed by the learned Single Judge in Special Civil Application No.2788/2022 has been complied with by the respondents vide order dated 20.12.2022.
In view of the above statement, present application is disposed of with a liberty in favour of the applicant to challenge the order dated 20.12.2022 before appropriate Forum. Notice is hereby discharged.
(A.J. DESAI, J.)
(NISHA M. THAKORE, J.)
Ajay
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