Page No.# 1/3 vs The Union Of India And Ors
2025 Latest Caselaw 7358 Gua

Gauhati High Court

Page No.# 1/3 vs The Union Of India And Ors on 16 September, 2025

                                                                 Page No.# 1/3

GAHC010106212025




                                                           2025:GAU-AS:12658

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/2987/2025



         M/S COMT SKC JV
         WITH ITS REGISTERED OFFICE AT A-760
         SUSHANT LOK
         PHASE I
         GURGAON
         HARYANA 122002 BEING REP. BY ITS DULY ATUTHORISED
         REPRESENTATIVE SHRI PRADEEP JAIN
         AGED ABOUT 63 YEARS
         SON OF SHRI PANNALAL JAIN
         RESIDENT OF SRCB ROAD FANCY BAZAAR
         GUWAHATI G P KAMRUP M ASSAM 781001


          VERSUS

         THE UNION OF INDIA AND ORS
         REP BY THE SECRETARY
         MINISTRY OF RAILWAYS. GOVT. OF INDIA
         256-A RAISINA ROAD
         RAJPATH AREA
         CENTRAL SECRETARIAT
         NEW DELHI 110001.

         2:THE NORTHEAST FRONTIER RAILWAY ( CONSTRUCTION) OFFICE
         REPRESENTED BY ITS GENERAL MANAGER
          CONSTRUCTION
          P.O. MALIGAON
          GUWAHATI
          KAMRUP(M)
         ASSAM-781011

          3:THE CHIEF ENGINEER CON
          NORTHEAST FRONTIER RAILWAY
                                                        Page No.# 2/3

NORTHEAST FRONTIER RAILWAY CONSTRUCTION OFFICE
GMC
GUWAHATI
KAMRUP METROPOLITAN
ASSAM 781011

4:THE DEPUTY CHIEF ENGINEER CON TENDER
NORTHEAST FRONTIER RAILWAY
MALIGAON
P.O MALIGAON
GUWAHATI KAMRUP METROPOLITAN
ASSAM 781011

5:IDFC FIRST BANK LIMITED
REPRESENTED BY ITS SENIOR MANAGER
WITH ITS REGISTERED OFFICE AT EXPRESS BUILDING
2ND FLOOR
9-10 BAHADUR SHAH ZAFAR MARG
NEW DELHI-110002 AND HAVING ITS LOCAL OFFICE AT 1ST FLOOR
A.G PLAZA
G.S ROAD
CHRISTIAN BASTI
GUWAHATI
ASSAM 781005
------------
Advocate for : MR. C TALUKDAR
Advocate for : SC
RAILWAY appearing for THE UNION OF INDIA AND ORS
                                                                 Page No.# 3/3

                          BEFORE
              HONOURABLE MR. JUSTICE KARDAK ETE
                                 ORDER

Date : 16.09.2025

In view of the judgment and order passed today in the connected writ petition, being WP(C) No. 2689/2025, this interlocutory application stands closed.

JUDGE

Comparing Assistant